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State of Punjab - Section

Section 18 in The Punjab Panchayati Raj Act, 1994

18. Resignation of Panches.

- A Panch of a Gram Panchayat may resign his office in writing under his hand addressed to the Deputy Director concerned and his office shall become vacant on the expiry of 15 days from the date of such resignation unless within the said period of fifteen days, he withdraws such resignation by writing.