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Madhya Pradesh High Court

Whistleblower Avnish Tiwari For God ... vs Union Of India on 9 October, 2025

          NEUTRAL CITATION NO. 2025:MPHC-JBP:51066




                                                                  1                                WP-32913-2025
                               IN     THE      HIGH COURT OF MADHYA PRADESH
                                                     AT JABALPUR
                                                         BEFORE
                                         HON'BLE SHRI JUSTICE SANJEEV SACHDEVA,
                                                      CHIEF JUSTICE
                                                            &
                                           HON'BLE SHRI JUSTICE VINAY SARAF
                                                   ON THE 9 th OF OCTOBER, 2025
                                                  WRIT PETITION No. 32913 of 2025
                             WHISTLEBLOWER AVNISH TIWARI FOR GOD IDOLS, ANIMALS,
                                                PRISONERS
                                                   Versus
                                              UNION OF INDIA
                           Appearance:
                              Shri Avnish Tiwari - Petitioner is present in person (through VC).
                              Shri S.M. Guru - Deputy Solicitor General for respondent.

                                                                      ORDER

Per: Hon'ble Shri Justice Sanjeev Sachdeva, Chief Justice The petitioner who appears in person seeks leave to withdraw the petition. He submits that certain subsequent developments have taken place and he does not wish to press the petition any further.

In view of the above, the petition is dismissed as withdrawn.

                                   (SANJEEV SACHDEVA)                                     (VINAY SARAF)
                                      CHIEF JUSTICE                                           JUDGE
                           vibha




Signature Not Verified
Signed by: MONIKA
CHOURASIA
Signing time: 09-10-2025
17:12:56