Madhya Pradesh High Court
Whistleblower Avnish Tiwari For God ... vs Union Of India on 9 October, 2025
NEUTRAL CITATION NO. 2025:MPHC-JBP:51066
1 WP-32913-2025
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
BEFORE
HON'BLE SHRI JUSTICE SANJEEV SACHDEVA,
CHIEF JUSTICE
&
HON'BLE SHRI JUSTICE VINAY SARAF
ON THE 9 th OF OCTOBER, 2025
WRIT PETITION No. 32913 of 2025
WHISTLEBLOWER AVNISH TIWARI FOR GOD IDOLS, ANIMALS,
PRISONERS
Versus
UNION OF INDIA
Appearance:
Shri Avnish Tiwari - Petitioner is present in person (through VC).
Shri S.M. Guru - Deputy Solicitor General for respondent.
ORDER
Per: Hon'ble Shri Justice Sanjeev Sachdeva, Chief Justice The petitioner who appears in person seeks leave to withdraw the petition. He submits that certain subsequent developments have taken place and he does not wish to press the petition any further.
In view of the above, the petition is dismissed as withdrawn.
(SANJEEV SACHDEVA) (VINAY SARAF)
CHIEF JUSTICE JUDGE
vibha
Signature Not Verified
Signed by: MONIKA
CHOURASIA
Signing time: 09-10-2025
17:12:56