Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 38(3)] [Section 38] [Entire Act]

State of Uttarakhand - Subsection

Section 38(3)(b) in Uttaranchal School Education Act, 2006

(b)in the case of a teacher such proposal has been approved by the District Education Officer.