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Rajasthan High Court - Jaipur

Shahida Alam W/O Solat Alam B/C ... vs State Of Rajasthan Through Pp on 5 September, 2018

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                              S.B. Criminal Miscellaneous (Petition) No. 5315/2018

                                    Shahida Alam W/o Solat Alam B/c Musalmaan
                                                                                            ----Petitioner
                                                                      Versus
                                    State Of Rajasthan Through Pp
                                                                                          ----Respondent

For Petitioner(s) : Ms. Anima Jain For Respondent(s) : Mr. Prakash Thakuriya, PP for State HON'BLE MR. JUSTICE KANWALJIT SINGH AHLUWALIA Order 05/09/2018 Third pass-over is not permissible. List on 11.09.2018.

(KANWALJIT SINGH AHLUWALIA),J Govind/ Powered by TCPDF (www.tcpdf.org)