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Union of India - Section

Section 25 in The Sikh Gurdwaras Committee Election Rules, 1959

25. Ballot-paper.

(1)The ballot-paper shall be of the design and printed in the manner as the Commissioner, Gurdwara Elections, may direct.
(2)The ballot-papers shall contain a serial number, the names of the validly nominated candidates in the order in which they appear in the list thereof and the facsimile of the symbol allotted to each of the candidates.