Section 6 in Jharkhand Minor Minerals (Evidence of Mineral Contents) Rules, 2018
6. Existence of mineral contents for grant of mining lease.
- An area shall be considered for grant a mining lease under Chapter II of Jharkhand Minor Mineral (Auction) Rules, 2017 if, in respect of such area:-(a)Detailed Exploration (C1) has been completed to establish Indicated/Measured Mineral Resource.(b)A geological report has been prepared conforming to Part-III A of Schedule-1.
