Section 11 in Andhra Pradesh Societies Registration Act, 2001
11. Register of Members:
- Every society shall keep a register of members and enter therein the following particulars, namely:(a)the name and address and the occupation, if any, of each member,(b)the date on which the name of each person was entered in the register as member;(c)the date on which any person ceased to be a member; and(d)the specimen signatures of the members.
