Gujarat High Court
Principal Commissioner Of Income Tax vs Astral Poly Technik Ltd on 9 August, 2017
Author: Akil Kureshi
Bench: Akil Kureshi, Biren Vaishnav
O/OJCA/431/2017 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CIVIL APPLICATION (OJ) NO. 431 of 2017
In STAMP NUMBER NO. 1133 of 2017
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PRINCIPAL COMMISSIONER OF INCOME TAX-1....Applicant(s)
Versus
ASTRAL POLY TECHNIK LTD.....Respondent(s)
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Appearance:
MRS MAUNA M BHATT, ADVOCATE for the Applicant(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE AKIL KURESHI
and
HONOURABLE MR.JUSTICE BIREN VAISHNAV
Date : 09/08/2017
ORAL ORDER
(PER : HONOURABLE MR.JUSTICE AKIL KURESHI) Rule returnable on 06.09.2017.
(AKIL KURESHI, J.) (BIREN VAISHNAV, J.) divya Page 1 of 1 HC-NIC Page 1 of 1 Created On Mon Aug 21 11:50:38 IST 2017