Bombay High Court
Shirin Co-Op. Housing Society Ltd. And ... vs Tardeo Properties Pvt. Ltd And Another on 4 November, 2019
Author: R.D. Dhanuka
Bench: R.D. Dhanuka
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
CIVIL APPLICATION IN FA NO. 2796 OF 2014
In
FIRST APPEAL 1488 OF 2012
Shirin Co-op. Housing Society Ltd. And Another ....Applicant
V/S
Tardeo Properties Pvt. Ltd And Another ....Respondent
WITH CIVIL APPLICATION IN FA NO. 3562 OF 2012 In FIRST APPEAL 1488 OF 2012 Tardeo Properties Pvt Ltd.... ....Applicant V/S Shirin Cooperative Housing Society Ltd... ....Respondent Mr Arsh Misra i/by M V Kini & Co. For Applicant in CAF/2796/14;
Mr Atul GDamle, Sr Advocate i/by Mr S A Bhagwat, Advocate for Petnrs No. 1 and 2 in FA/1488/2012. Mrs. Janhvi Bejoy For R.nos.1 & 2 Mrs.vidya Khatu For Respondent Sandeep Ashok Bhagwat For Respondent No. 1 And 2 For Respondent CORAM : R.D. DHANUKA, J DATE : 4th November, 2019 Page 1/2 ::: Uploaded on - 04/11/2019 ::: Downloaded on - 05/11/2019 02:29:29 ::: P.C. :
In view of the joint request made by the learned Counsel for the parties, stand over to 14/11/2019 . Ad-interim order, if any, to continue till next date.
( FOR REGISTRAR JUDICIAL - I ) Page 2/2 ::: Uploaded on - 04/11/2019 ::: Downloaded on - 05/11/2019 02:29:29 :::