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[Cites 0, Cited by 0] [Section 84] [Entire Act]

State of Rajasthan - Subsection

Section 84(4) in Rajasthan Juvenile Justice (Care and Protection of Children) Rules, 2011

(4)The transfer and posting of the designated Juvenile or Child Welfare officer shall be within the Special Juvenile Police Units of other Police Stations or district unit, unless there is an exceptional case of promotion and in such cases, other Police officer must be designated and deputed in the unit so that there is no shortfall.