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[Cites 0, Cited by 0] [Section 62] [Entire Act]

State of West Bengal - Subsection

Section 62(2) in West Bengal Trade Unions Rules, 1998

(2)After the counting of all ballot papers contained in all the ballot boxes used at a polling station has been completed, the Presiding Officer shall make the entries in the counting sheet in Form Z, and the particulars.