Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] NCT Delhi - Section Section 71F in Delhi Motor Vehicles Rules, 1993 71F. - The provision of this rule will not be repugnant to any of the existing provisions of the M.V. Act, CMVR,1989 and DMVR, 1993.Explanation:-Off side means left hand side or driver side.Near side means left hand side or conductor side.]
