Bombay High Court
Mukesh Ramanlal Gokal And 2 Ors vs Ashok Jagjivan Gokal And 7 Ors on 18 September, 2018
Author: S.C. Gupte
Bench: S.C. Gupte
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
NOTICE OF MOTION (SUITS) NO. 1518 OF 2012
In
SUITS 1437 OF 2012
Mukesh R. Gokal And 2 Ors. ....Petitioner
V/S
Amal Investments Pvt. Ltd. And 6 Ors. ....Respondent
WITH NOTICE OF MOTION (SUITS) NO. 1321 OF 2013 In SUITS 498 OF 2013 Union Enterprises ....Petitioner V/S Mercantile Corporation And 14 Ors ....Respondent WITH NOTICE OF MOTION (SUITS) NO. 1613 OF 2013 In SUITS 850 OF 2013 Anand Investment Pvt Ltd ....Petitioner V/S Mercantile Corporation And 13 Ors ....Respondent WITH NOTICE OF MOTION (SUITS) NO. 1614 OF 2013 In SUITS 849 OF 2013 Amal Investments Pvt Ltd ....Petitioner Page 1/3 ::: Uploaded on - 18/09/2018 ::: Downloaded on - 19/09/2018 01:57:31 ::: V/S Mercantile Corporation And 13 Ors ....Respondent WITH NOTICE OF MOTION (SUITS) NO. 143 OF 2014 In SUITS 35 OF 2014 Mukesh Ramanlal Gokal, And 2 Ors. ....Petitioner V/S Kishore Jagijivan Gokal, And 4 Ors. ....Respondent WITH NOTICE OF MOTION (SUITS) NO. 208 OF 2014 In SUITS 28 OF 2014 Mukesh Ramanlal Gokal, And 2 Ors. ....Petitioner V/S Ashok Jagijivan Gokal, And 4 Ors. ....Respondent WITH NOTICE OF MOTION (SUITS) NO. 1302 OF 2014 In SUITS 396 OF 2014 Mukesh Ramanlal Gokal And 2 Ors. ....Petitioner V/S Ashok Jagjivan Gokal And 7 Ors. ....Respondent Mr. Shrey Shah i/by Jhangiani Narula & Associates for the Def.No.12 in S/849/13, 850/13, for Def. No.14 in S/498/13 and for the plaintiff in S/1437/12, S/35/14, 28/14, 396/14.
Page 2/3 ::: Uploaded on - 18/09/2018 ::: Downloaded on - 19/09/2018 01:57:31 :::Ms.Madhura Kulkarni i/by M/s. Chitnis & Co. for the plaintiff in S/849/13, 498/13, S/850/13 and for Defendant nos. 1, 2, 4 & 5 in S/1437/12, for def. Nos. 1 to 5 in S/35/14, S/28/14.
CORAM : S.C. GUPTE, J
DATE : 18th September, 2018
P.C. :
At the request of learned counsel for Def. No.14 in S/498/13 who is a plaintiff in S/1437/12, S/35/14, 28/14, 396/14, stand over to 03/10/2018.
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