Delhi High Court - Orders
Harminder Singh vs Tata Power Delhi Dist Ltd (Tpddl) on 25 July, 2024
Author: Suresh Kumar Kait
Bench: Suresh Kumar Kait
$~3 to 7 & 9 to 13
* IN THE HIGH COURT OF DELHI AT NEW DELHI
3
+ LPA 214/2024 & CM APPL. 15223/2024
HARMINDER SINGH .....Appellant
Through: Mr. Pramod Dayal, Mr. Daleep Singh,
Mr. M.K. Singh, Mr. Rakesh Kumar,
Mr. S.N. Gautam and Mr. Manish
Kumar, Advocates.
versus
TATA POWER DELHI DIST LTD (TPDDL) .....Respondent
Through: Mr. Abhay Kumar, Mr. Shagun Ruhil,
Mr. Karan Chopra, Advocates, Mr.
Amit Singh, AGM, TPDDL.
Mr. S.K. Singh, Advocate for DVB
Employees Terminal.
4
+ LPA 509/2024,CM APPLS. 35766/2024, 35767/2024 & 35768/2024
MAHENDER GUPTA .....Appellant
Through: Mr. Pramod Dayal, Mr. Daleep Singh,
Mr. M.K. Singh, Mr. Rakesh Kumar,
Mr. S.N. Gautam and Mr. Manish
Kumar, Advocates.
versus
TATA POWER DELHI DIST LTD .....Respondent
Through: Mr. Abhay Kumar, Mr. Shagun Ruhil,
Mr. Karan Chopra, Advocates, Mr.
Amit Singh, AGM, TPDDL.
Mr. S.K. Singh, Advocate for DVB
Employees Terminal.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 30/07/2024 at 20:47:04
5
+ LPA 512/2024, CM APPLS. 35847/2024, 35848/2024 &
35849/2024
GULSHAN KUMAR GAMBHIR .....Appellant
Through: Mr. Pramod Dayal, Mr. Daleep Singh,
Mr. M.K. Singh, Mr. Rakesh Kumar,
Mr. S.N. Gautam and Mr. Manish
Kumar, Advocates.
versus
BSES RAJDHANI POWER LTD. AND ANR. .....Respondents
Through: Mr. Sandeep Prabhakar and Mr.
Vikas Mehta, Advocates for R-1.
Mr. S.K. Singh, Advocate for DVB
Employees Terminal.
6
+ LPA 513/2024, CM APPL. 35851/2024, 35852/2024 and
35853/2024
VIJENDER SINGH .....Appellant
Through: Mr. Pramod Dayal, Mr. Daleep Singh,
Mr. M.K. Singh, Mr. Rakesh Kumar,
Mr. S.N. Gautam and Mr. Manish
Kumar, Advocates.
versus
TATA POWER DELHI DIST LTD AND ANR .....Respondents
Through: Mr. Abhay Kumar, Mr. Shagun Ruhil,
Mr. Karan Chopra, Advocates, Mr.
Amit Singh, AGM, TPDDL.
Mr. S.K. Singh, Advocate for DVB
Employees Terminal.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 30/07/2024 at 20:47:04
7
+ LPA 514/2024, CM APPL. 35854/2024, 35855/2024 and
35856/2024
VIJAY SACHDEVA .....Appellant
Through: Mr. Pramod Dayal, Mr. Daleep Singh,
Mr. M.K. Singh, Mr. Rakesh Kumar,
Mr. S.N. Gautam and Mr. Manish
Kumar, Advocates.
versus
TATA POWER DELHI DIST LTD AND ANR & ANR.
.....Respondents
Through: Mr. Abhay Kumar, Mr. Shagun Ruhil,
Mr. Karan Chopra, Advocates, Mr.
Amit Singh, AGM, TPDDL.
Mr. S.K. Singh, Advocate for DVB
Employees Terminal.
9
+ LPA 516/2024, CM APPL. 35860/2024, 35861/2024 and
35862/2024
ASHOK KUMAR ABBI .....Appellant
Through: Mr. Pramod Dayal, Mr. Daleep Singh,
Mr. M.K. Singh, Mr. Rakesh Kumar,
Mr. S.N. Gautam and Mr. Manish
Kumar, Advocates.
versus
TATA POWER DELHI DIST LTD .....Respondent
Through: Mr. Abhay Kumar, Mr. Shagun Ruhil,
Mr. Karan Chopra, Advocates, Mr.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 30/07/2024 at 20:47:05
Amit Singh, AGM, TPDDL.
Mr. S.K. Singh, Advocate for DVB
Employees Terminal.
10
+ LPA 517/2024, CM APPL. 35863/2024, 35864/2024 and
35865/2024
NARENDER KUMAR MARWAH .....Appellant
Through: Mr. Pramod Dayal, Mr. Daleep Singh,
Mr. M.K. Singh, Mr. Rakesh Kumar,
Mr. S.N. Gautam and Mr. Manish
Kumar, Advocates.
versus
BSES RAJDHANI POWER LTD .....Respondent
Through: Mr. Sandeep Prabhakar and Mr.
Vikas Mehta, Advocates for R-1.
Mr. S.K. Singh, Advocate for DVB
Employees Terminal.
11
+ LPA 518/2024, CM APPL. 35866/2024, 35867/2024 and
35868/2024
RAJENDER KUMAR VERMA .....Appellant
Through: Mr. Pramod Dayal, Mr. Daleep Singh,
Mr. M.K. Singh, Mr. Rakesh Kumar,
Mr. S.N. Gautam and Mr. Manish
Kumar, Advocates.
versus
TATA POWER DELHI DIST LTD .....Respondent
Through: Mr. Abhay Kumar, Mr. Shagun Ruhil,
Mr. Karan Chopra, Advocates, Mr.
Amit Singh, AGM, TPDDL.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 30/07/2024 at 20:47:05
Mr. S.K. Singh, Advocate for DVB
Employees Terminal.
12
+ LPA 519/2024, CM APPL. 35869/2024, 35870/2024 and
35871/2024
SURESH KUMAR KAMRA .....Appellant
Through: Mr. Pramod Dayal, Mr. Daleep Singh,
Mr. M.K. Singh, Mr. Rakesh Kumar,
Mr. S.N. Gautam and Mr. Manish
Kumar, Advocates.
versus
TATA POWER DELHI DIST LTD .....Respondent
Through: Mr. Abhay Kumar, Mr. Shagun Ruhil,
Mr. Karan Chopra, Advocates, Mr.
Amit Singh, AGM, TPDDL.
Mr. S.K. Singh, Advocate for DVB
Employees Terminal.
13
+ LPA 520/2024, CM APPL. 35872/2024, 35873/2024 and
35874/2024
ABDUL RASHID ANSARI .....Appellant
Through: Mr. Pramod Dayal, Mr. Daleep Singh,
Mr. M.K. Singh, Mr. Rakesh Kumar,
Mr. S.N. Gautam and Mr. Manish
Kumar, Advocates.
versus
BSES RAJDHANI POWER LTD. AND ANR .....Respondents
Through: Mr. Sandeep Prabhakar and Mr.
Vikas Mehta, Advocates for R-1.
Mr. S.K. Singh, Advocate for DVB
Employees Terminal.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 30/07/2024 at 20:47:06
CORAM:
HON'BLE MR. JUSTICE SURESH KUMAR KAIT
HON'BLE MR. JUSTICE GIRISH KATHPALIA
ORDER
% 25.07.2024
1. List along with LPA 670/2024 on 17.09.2024.
SURESH KUMAR KAIT, J GIRISH KATHPALIA, J JULY 25, 2024/ry This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/07/2024 at 20:47:06