Rajasthan High Court - Jodhpur
Praveen Gupta vs State on 13 August, 2020
Author: Manoj Kumar Garg
Bench: Manoj Kumar Garg
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR
S.B. Criminal Misc(Pet.) No. 2118/2020
1. Praveen Gupta S/o Naresh Kumar Gupta, Aged About 28
Years, R/o 629, Jaipur Electronic Market, Mansorver Link Road,
Riddhi Siddhi Circle, Jaipur City, Rajasthan.
2. Karmesh Gupta S/o Nand Kishore Gupta, Aged About 25
Years, R/o 629, Jaipur Electronic Market, Mansorver Link Road,
Riddhi Siddhi Circle, Jaipur City, Rajasthan.
----Petitioners
Versus
1. State, Through Pp
2. Surendra Runwal S/o Ram Karan Runwal, R/o House No. 84,
Sanik Basti, Kotwali Nagaur, Nagaur, Rajasthan.
----Respondents
For Petitioner(s) : Mr. Pritam Joshi
For Respondent(s) : Ms. Rajlaxmi Singh Choudhary, PP
Mr. Pradeep Choudhary, for respondent
No.2.
HON'BLE MR. JUSTICE MANOJ KUMAR GARG
Order 13/08/2020 Heard.
Issue notice. Issue notice on stay application also. Learned Public Prosecutor accepts notice on behalf of respondent No.1-State.
Learned counsel Mr. Pradeep Choudhary accepts notice on behalf of respondent No.2, therefore, service is complete.
Learned Public Prosecutor is directed to call the case diary. List this matter after four weeks, as prayed. In the meanwhile, till next date of hearing no coercive action shall be taken against the petitioners in pursuance of the FIR No.46/2020 registered at Police Station Mundwa, District Nagaur. However, the petitioners are directed to join the investigation.
(MANOJ KUMAR GARG),J 60-Ishan/-
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