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[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

State of Uttar Pradesh - Subsection

Section 11(2)(d) in The U.P. State Council Of Higher Education Act, 1995

(d)to submit to the State Government, if so required by it, the development programmes of Universities and Colleges, along with its comments and recommendations;