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[Cites 0, Cited by 0] [Section 53] [Entire Act]

State of Rajasthan - Subsection

Section 53(3) in Rajasthan Farmers' Participation in Management of Irrigation System rules, 2002

(3)Sub-committees constituted under this rule shall carry out such other functions as may be specified by Government from time to time.Chapter-XII Levy and Collection of Fees and Budget