Madhya Pradesh High Court
Aman Arya vs The State Of Madhya Pradesh on 9 June, 2025
Author: Avanindra Kumar Singh
Bench: Avanindra Kumar Singh
1 MCRC-24312-2025 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 24312 of 2025 (AMAN ARYA Vs THE STATE OF MADHYA PRADESH ) Dated : 09-06-2025 Parties through their respective counsel.
As prayed by learned counsel for the applicant, list this case on 12.6.2025.
(AVANINDRA KUMAR SINGH) V. JUDGE RM Signature Not Verified Signed by: RAJESH MAMTANI Signing time: 11-06-2025 13:13:54