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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Rajasthan - Subsection

Section 12(3) in Rajasthan Subordinate and Ministerial Services Selection Board Rules, 2014

(3)A Member of the Board irrespective of whether he was in the service of Central or State Government at the time of his appointment in the Board or not shall also be paid cash equivalent of leave salary in respect of the unutilised earned leave at his credit up to a maximum of 300 days at the time he vacates his office.