Punjab-Haryana High Court
Balwant Singh vs Improvement Trust on 13 May, 2013
Author: Rakesh Kumar Jain
Bench: Jasbir Singh, Rakesh Kumar Jain
IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH
CWP No.17488 of 2005
Date of decision:13.05.2013
Balwant Singh ...Petitioner
Vs.
Improvement Trust, Bathinda and others ...Respondents
CORAM: Hon'ble Mr. Justice Jasbir Singh, Acting Chief Justice
Hon'ble Mr. Justice Rakesh Kumar Jain
Present: None for the petitioner.
Mr. P.S. Bajwa, Addl. A.G., Punjab,
for respondent No.4.
*****
Rakesh Kumar Jain, J.
For orders, see detailed reasons recorded in a separate order passed in CWP No.1686 of 2004 titled as "Improvement Trust, Bathinda Vs. Surinder Singh and others" of even date.
[ JASBIR SINGH ] [ RAKESH KUMAR JAIN ]
ACTING CHIEF JUSTICE JUDGE
May 13, 2013
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