Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28(2)] [Section 28] [Entire Act] State of Gujarat - Subsection Section 28(2)(d) in Saurashtra Land Reforms Act, 1951 (d)particulars whether the dwelling-house was built at his cost or at the cost of his predecessor-in-title or of the Girasdar ;