Section 19(2)(g) in The Maharashtra Krishna Valley Development Corporation Act, 1996

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(g)to establish, maintain and operate laboratories, experimental and research stations and farms for conducting experiments and research for,-

(i)utilising the water, electrical energy and other resources in the most economical manner for the development of the Krishna River Valley;

(ii)determining the effect of its operations on the flow conditions in the Krishna River and its tributaries;

(iii)providing navigation condition in the Krishna River and its tributaries.

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