Calcutta High Court
Srei Equipment Finance Ltd vs Virgo Softech Ltd. & Anr on 19 January, 2015
Author: Biswanath Somadder
Bench: Biswanath Somadder
ORDER SHEET
AP No.1539 of 2013
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
SREI EQUIPMENT FINANCE LTD.
Vs.
VIRGO SOFTECH LTD. & ANR.
BEFORE:
The Hon'ble JUSTICE BISWANATH SOMADDER
Date : 19th January, 2015.
Mr. Koushik Chatterjee, Advocate for the petitioner The Court : Learned advocate appearing on behalf of the petitioner submits, on instruction, that his client does not wish to proceed any further with the matter.
Considering the prayer made by the learned advocate for the petitioner, the application stands dismissed for non-prosecution. Interim order/orders, if any, shall stand automatically vacated.
(BISWANATH SOMADDER, J.) pa