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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Odisha - Subsection

Section 8(1) in The Orissa Merged Territories (Village Offices Abolition) Rules, 1963

(1)After preparation of the final Jamabandi under Chapter 3 the Collector shall issue in the manner described in Rule 6, a notice to the Village Officer and all other concerned persons to deliver possession of the land in their cultivating possession which has been reserved for the Grama Sasan under the provisions of Section 5.