Delhi High Court - Orders
Nord Lock Ab & Anr vs Gala Precision Engineering Private ... on 4 November, 2025
$~45 to 48
* IN THE HIGH COURT OF DELHI AT NEW DELHI
(45)
+ CS(COMM) 895/2023, CC(COMM) 20/2024, I.A. 25412/2023, I.A.
25414/2023, I.A. 30710/2024 & I.A. 25600/2025
NORD LOCK AB & ANR. .....Plaintiffs
Through: Mr. Pravin Anand, Ms. Vaishali
Mittal, Mr. Siddhant Chamola & Mr.
Gursimran Singh Narula, Advocates.
versus
GALA PRECISION ENGINEERING PRIVATE
LIMITED .....Defendant
Through: Mr. J. Sai Deepak, Senior Advocate
along with Mr. N.K. Bhardwaj, Mr.
Bikash Ghorai, Mr. Neeraj Bhardwaj
& Mr. Salil Oberoi, Advocates.
(46)
+ CS(COMM) 792/2024, I.A. 39514/2024, I.A. 39515/2024, I.A.
39516/2024 & I.A. 39517/2024
GALA PRECISION ENGINEERING LIMITED .....Plaintiff
Through: Mr. J. Sai Deepak, Senior Advocate
along with Mr. N.K. Bhardwaj, Mr.
Bikash Ghorai, Mr. Neeraj Bhardwaj
& Mr. Salil Oberoi, Advocates.
versus
NORD LOCK AB .....Defendant
Through: Mr. Pravin Anand, Ms. Vaishali
Mittal, Mr. Siddhant Chamola & Mr.
Gursimran Singh Narula, Advocates.
(47)
+ CS(COMM) 793/2024, I.A. 39518/2024, I.A. 39519/2024, I.A.
39520/2024 & I.A. 39521/2024
GALA PRECISION ENGINEERING LIMITED .....Plaintiff
Through: Mr. J. Sai Deepak, Senior Advocate
along with Mr. N.K. Bhardwaj, Mr.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 07/11/2025 at 22:42:25
Bikash Ghorai, Mr. Neeraj Bhardwaj
& Mr. Salil Oberoi, Advocates.
versus
NORD LOCK AB .....Defendant
Through: Mr. Pravin Anand, Ms. Vaishali
Mittal, Mr. Siddhant Chamola & Mr.
Gursimran Singh Narula, Advocates.
AND
(48)
+ CS(COMM) 794/2024, I.A. 39522/2024, I.A. 39523/2024, I.A.
39524/2024 & I.A. 39525/2024
GALA PRECISION ENGINEERING LIMITED .....Plaintiff
Through: Mr. J. Sai Deepak, Senior Advocate
along with Mr. N.K. Bhardwaj, Mr.
Bikash Ghorai, Mr. Neeraj Bhardwaj
& Mr. Salil Oberoi, Advocates.
versus
NORD LOCK AB .....Defendant
Through: Mr. Pravin Anand, Ms. Vaishali
Mittal, Mr. Siddhant Chamola & Mr.
Gursimran Singh Narula, Advocates.
CORAM:
HON'BLE MR. JUSTICE TEJAS KARIA
ORDER
% 04.11.2025
1. As recorded in the order dated 17.10.2025, the learned Senior Counsel for Gala Precision Engineering Limited had submitted revised proposed amendments to the Written Statement filed on behalf of Gala Precision Engineering Limited vide e-mail dated 16.10.2025 to the learned Counsel for Nord Lock AB.
2. The learned Counsel for Nord Lock AB submits that the said revised This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 07/11/2025 at 22:42:25 proposed amendments are agreeable to Nord Lock AB.
3. The learned Counsel for Gala Precision Engineering Limited shall take steps to carry out these revised proposed amendments and file an amended Written Statement within a period of two weeks.
4. The learned Counsel for Nord Lock AB shall file an amended Replication to the amended Written Statement within a period of two weeks thereafter.
5. In view of the aforesaid directions, I.A. 14425/2025 in CS(COMM) No. 895/2023 stands disposed of.
6. List IA No. 25411/2023 in CS(COMM) No. 895/2023 for hearing on 08.12.2025.
TEJAS KARIA, J NOVEMBER 4, 2025/ 'A' This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 07/11/2025 at 22:42:25