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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Andhra Pradesh - Subsection

Section 17(3) in Andhra Pradesh Distillery (Manufacture of Indian made Foreign Liquor other than Beer and Wine) Rules, 2006

(3)The Excise Officer shall maintain an account of Excise Adhesive Labels in such form as may be prescribed by the Commissioner from time to time.