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State of Madhya Pradesh - Section

Section 25 in The M.P. State University Service Rules, 1983

25. Criteria for crossing efficiency bars.

(1)No member of the Service shall be allowed to cross the first efficiency bar unless he is found to have worked satisfactorily and to the best of his ability and his integrity is certified by the 11Stale Government] of the University in which he has worked.
(2)No member of the Service shall be allowed to cross the first, second and subsequent efficiency bars, if any, unless he has given full satisfaction by his work, conduct, integrity and ability.
(3)Orders allowing a member of the Service to cross the efficiency bar and allowing the increment next above the bar shall be issued by the Kulpati of the University in which he is for the time being posted.
(4)On each occasion on which a member of the Service is allowed to cross the efficiency bar, which had been previously withheld in the time scale of his pay with effect from the date of crossing the bar shall be fixed.