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[Cites 0, Cited by 0] [Section 129] [Entire Act]

State of Bihar - Subsection

Section 129(a) in The Bihar (Coal Mining) Area Development Authority Act, 1986

(a)the time and place of holding and procedure to be followed in, meetings of the Authority, Consultative and Co-ordination Committee, the number of members necessary to form a quorum therein;