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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(1)(c) in Andhra Pradesh Forest Contract (Disposal of Forest Produce) Rules, 1977

(c)" Cash Solvency" means such money as may be deposited by an intending bidder in lieu of solvency certificate;