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[Cites 0, Cited by 1] [Section 55] [Entire Act]

State of Haryana - Subsection

Section 55(3) in The Haryana Canal and Drainage Act, 1974

(3)On receipt of an application under sub-section (2) the Deputy Collector shall give notice to the other persons interested that on a day to be named in such notice he shall proceed to inquire into the said matter and after the inquiry he shall pass an order thereon.