Supreme Court - Daily Orders
Pharmacy Council Of India vs Gyan Ganga College Of Pharmacy on 21 April, 2022
Bench: L. Nageswara Rao, B.R. Gavai
ITEM NO.6 COURT NO.5 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).5673/2022
(Arising out of impugned final judgment and order dated 10-03-2022
in WP(C) No.4062/2022 passed by the High Court Of Delhi At New
Delhi)
PHARMACY COUNCIL OF INDIA Petitioner(s)
VERSUS
GYAN GANGA COLLEGE OF PHARMACY Respondent(s)
(FOR ADMISSION and I.R. and IA No.47462/2022-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT and IA No.47460/2022-PERMISSION TO
FILE LENGTHY LIST OF DATES and IA No.51971/2022-PERMISSION TO FILE
ADDITIONAL DOCUMENTS/FACTS/ANNEXURES )
Date : 21-04-2022 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE L. NAGESWARA RAO
HON'BLE MR. JUSTICE B.R. GAVAI
For Petitioner(s) Mr. Zoheb Hossain, AOR
Mr. Shoaib Alvi,Adv.
Mr. Vivek Gurnani,Adv.
For Respondent(s) Mr. Sanjay Sharawat, AOR
Mr. Divyank Rana,Adv.
Mr. Ashok Kumar,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
List along with SLP(C)No.4862/2022.
Signature Not Verified(B.Parvathi) (Anand Prakash) Digitally signed by BALA PARVATHI Date: 2022.04.21 Court Master Court Master 18:02:25 IST Reason: