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[Cites 0, Cited by 0] [Section 56(1)] [Section 56] [Entire Act]

State of Tamilnadu - Subsection

Section 56(1)(a) in Tamil Nadu Court-Fees and Suits Valuation Act, 1955

(a)Where thy application is made within one year of the date of death of the deceased, on the market value of the estate on such date; or