Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 356 in Assam Excise Rules, 1945 356. Other intoxicants. - Confiscated intoxicants other than those referred to in Rules 354 and 355 shall be sold by auction to the highest bidder.
