Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 3] [Section 28(3)] [Section 28] [Entire Act]

State of Kerala - Subsection

Section 28(3)(a) in The Kerala General Sales Tax Act, 1963

(a)the place of business of the dealer; or