Allahabad High Court
Harikesh Yadav vs State Of U.P. And 3 Others on 22 October, 2019
Author: Neeraj Tiwari
Bench: Neeraj Tiwari
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 11458 of 2019 Petitioner :- Harikesh Yadav Respondent :- State Of U.P. And 3 Others Counsel for Petitioner :- Avneesh Tripathi,Lal Dev Counsel for Respondent :- C.S.C.,Sanjay Chaturvedi Hon'ble Neeraj Tiwari,J.
Disposed of.
For order see order of date passed in Writ-A No. 6420 of 2019 (Narendra Kumar Chaturvedi Vs. State of U.P. and 3 others).
Order Date :- 22.10.2019 Sartaj