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Allahabad High Court

Harikesh Yadav vs State Of U.P. And 3 Others on 22 October, 2019

Author: Neeraj Tiwari

Bench: Neeraj Tiwari





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 11458 of 2019
 
Petitioner :- Harikesh Yadav
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Avneesh Tripathi,Lal Dev
 
Counsel for Respondent :- C.S.C.,Sanjay Chaturvedi
 

 
Hon'ble Neeraj Tiwari,J.
 

Disposed of.

For order see order of date passed in Writ-A No. 6420 of 2019 (Narendra Kumar Chaturvedi Vs. State of U.P. and 3 others).

Order Date :- 22.10.2019 Sartaj