Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 19 in Orissa State Financial Corporation (Staff) Regulations, 1975 19. Record of Service. - A record of service shall be maintained in respect of each employee in such form as may be prescribed by the Managing Director from time to time.
