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[Cites 0, Cited by 13] [Entire Act]

Union of India - Section

Section 13 in The Census Act, 1948

13. Operation of other laws not barred

Nothing in this Act shall be deemed to prevent any person from being prosecuted under any other law for any act or omission which constitutes an offence under this Act;PROVIDED that no such prosecution shall be instituted except with the previous sanction referred to in section 12.