Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of West Bengal - Subsection Section 2(e) in The West Bengal Entertainment-Cum-Amusement Tax Act, 1982 (e)"year" means the year commencing on the first day of January and ending on the thirty-first day of [December;] [Word substituted by W.B. Act 8 of 1998.]
