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[Cites 0, Cited by 0] [Section 111(2)] [Section 111] [Entire Act]

State of West Bengal - Subsection

Section 111(2)(b) in West Bengal Co-operative Societies Act, 2006

(b)Publication of notice shall be made by hanging it in the offices of the Co-operative society, the concerned Gram Panchayat, municipality, Panchayat Samity and Zilla Parishad and in the local daily or weekly newspaper if there be any. In case of Co-operative society having an assets of more than ten lakh rupees, publication of the notice shall, in addition to the above manner, be made in one leading Bengali daily newspaper.