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[Cites 0, Cited by 5] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(1) in The State Bank Of India Act, 1955

(1)Unless otherwise provided by the Central Government, by notification in the Official Gazette, the central office of the State Bank shall be at [Mumbai, and shall also be known as Corporate Centre]. [Substituted by Act 27 of 2010 for word "Bombay" ]