Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Gujarat - Subsection Section 12(a) in Gujarat Gas (Regulation of Transmission, Supply and Distribution) Act, 2001 (a)be entitled to appear for a period of three years in any proceedings before the Authority as a representative of any person from the date of such cesser;
