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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Rajasthan - Subsection

Section 26(a) in Statutes of the Homoeopathy University, Jaipur, 2011

(a)to establish one or more University laboratories, whether attached to a College or to a Department or otherwise With adequate staff, laying down the qualifications and procedures for their recruitment, and determine their terms and conditions of service;