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Bombay Presidency - Section

Section 8 in The Bombay University Act, 1974

8. Officers of the University.

- The following shall be the officers of the University, namely
(i)the Chancellor;
(ii)the Vice-Chancellor;
(iii)the Deans of Faculties;
(iv)the Registrar;
(v)the Librarian;
(vi)the Director of Students' Welfare, and
(vii)such other officers in the service of the University as may be designated by the Statutes to be the officers of the University.