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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Tamilnadu - Subsection

Section 31(6) in The Tamil Nadu Electricity Regulatory Commission - Conduct of Business Regulations, 2004

(6)All orders of the Commission shall be communicated to the parties in the proceedings under the signature of the Secretary or an officer empowered in this behalf by the Commission.