Supreme Court - Daily Orders
Murat Ram vs Bhadar Singh on 5 September, 2014
Bench: Ranjan Gogoi, R.K. Agrawal
REVISED
ITEM NO.25 COURT NO.11 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)....../2014
(CC No(s). 14077/2014)
(Arising out of impugned final judgment and order dated 29/03/2014
in RSA No. 266/2002 passed by the High Court Of H.P At Shimla)
MURAT RAM Petitioner(s)
VERSUS
BHADAR SINGH Respondent(s)
(With appln. (s) for c/delay in filing SLP)
Date : 05/09/2014 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE RANJAN GOGOI
HON'BLE MR. JUSTICE R.K. AGRAWAL
For Petitioner(s) Mr. Sanchar Anand,Adv.
Mrs.Silpa Sood,Adv.
Mr. Piyush Hans,Adv.
Mr. Devendra Singh,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Heard learned counsel for the petitioner and perused the relevant material.
Delay condoned.
We do not find any legal and valid ground for interference. The special leave petition is dismissed.
Signature Not Verified Digitally signed by Madhu Bala Date: 2014.09.13 (MADHU BALA) (ASHA SONI) 12:04:04 IST Reason: COURT MASTER COURT MASTER ITEM NO.25 COURT NO.11 SECTION XIV S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)....../2014 (CC No(s). 14077/2014) (Arising out of impugned final judgment and order dated 29/03/2014 in RSA No. 266/2002 passed by the High Court Of H.P At Shimla) MURAT RAM Petitioner(s) VERSUS BHADAR SINGH Respondent(s) (With appln. (s) for c/delay in filing SLP) Date : 05/09/2014 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE RANJAN GOGOI HON'BLE MR. JUSTICE R.K. AGRAWAL For Petitioner(s) Mr. Devendra Singh,Adv.
For Respondent(s) UPON hearing the counsel the Court made the following O R D E R Heard learned counsel for the petitioner and perused the relevant material.
Delay condoned.
We do not find any legal and valid ground for interference. The special leave petition is dismissed.
(MADHU BALA) (ASHA SONI)
COURT MASTER COURT MASTER