Delhi High Court - Orders
Naresh Kumar vs Director Of Education, Gnctd & Anr on 4 August, 2020
Author: Prateek Jalan
Bench: Chief Justice, Prateek Jalan
$~5
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 4113/2020
NARESH KUMAR ..... Petitioner
Through: Dr. N. Pradeep Sharma, Adv.
versus
DIRECTOR OF EDUCATION, GNCTD & ANR. ..... Respondents
Through: Mr. Ramesh Singh, SC with Ms. Bhawna
Kataria, Adv. for GNCTD.
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 04.08.2020 Proceedings in the matter have been conducted through video conferencing.
After canvassing some arguments, learned counsel for the petitioner seeks permission to withdraw this writ petition.
Permission as prayed for is granted. The writ petition is dismissed as withdrawn.
CHIEF JUSTICE PRATEEK JALAN, J AUGUST 04, 2020/kks Signature Not Verified Digitally Signed By:JUSTICE D N PATEL Location: Signing Date:05.08.2020 20:36:34