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[Cites 0, Cited by 0] [Section 1101] [Entire Act]

Bengal Presidency - Subsection

Section 1101(e) in Police Regulations, Bengal , 1943

(e)Records of cases in which there are absconders shall be distinguished by noting "A" in red ink conspicuously in the last column of the khatian register and also .on the docket slip of the file of the case.