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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Goa - Subsection

Section 5(d) in The Goa Right to Information Act, 1997

(d)Information whose release would constitute a breach of Parliament of Legislative Assembly Privilege [:] [Substituted by the Amendment Act 1 of 1998 published in the Official Gazette, Series I No. 42 dated 15-01-1998.]