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[Cites 0, Cited by 0] [Section 499] [Entire Act]

State of Uttar Pradesh - Subsection

Section 499(7) in Rules under the United Provinces Excise Act, 1910

(7)The Excise Inspector of the circle in which the wholesale shop is situated shall be allowed every facility for examining the accounts and checking the stock of spirits whenever he visits the wholesale shops.
(C)Retail Vend