Calcutta High Court (Appellete Side)
Sri Pravat Kumar Banerjee vs Howrah Municipal Corporation & Ors on 17 December, 2020
Author: Amrita Sinha
Bench: Amrita Sinha
14 17.12.2020 WPA 9865 of 2020 Ct-24 Sri Pravat Kumar Banerjee Vs. Howrah Municipal Corporation & Ors.
ar Mr. Bidhayak Lahiri Mrs. Bhaswati Lahiri ... For the Petitioner Let the matter be released from the list for want of determination.
(Amrita Sinha, J.) 2