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Calcutta High Court (Appellete Side)

Sri Pravat Kumar Banerjee vs Howrah Municipal Corporation & Ors on 17 December, 2020

Author: Amrita Sinha

Bench: Amrita Sinha

14 17.12.2020 WPA 9865 of 2020 Ct-24 Sri Pravat Kumar Banerjee Vs. Howrah Municipal Corporation & Ors.

ar Mr. Bidhayak Lahiri Mrs. Bhaswati Lahiri ... For the Petitioner Let the matter be released from the list for want of determination.

(Amrita Sinha, J.) 2